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Lok Sabha Speaker Shri Om Birla extends New Year Greetings on 1 January 2026.

Event Date: 01/01/2026

Lok Sabha Speaker Shri Om Birla; Union Ministers Shri J. P. Nadda, Shri Kiren Rijiju and Dr. Jitendra Singh; Minister of State (Independent Charge) Shri Arjun Ram Meghwal; Deputy Chairman, Rajya Sabha, Shri Harivansh; Members of Parliament, former Members and other dignitaries paid floral tributes to Pandit Madan Mohan Malviya in the Central Hall of Samvidhan Sadan on his birth anniversary on 25 December 2025.

Event Date: 25/12/2025

Lok Sabha Speaker Shri Om Birla; Union Ministers Shri J. P. Nadda, Shri Kiren Rijiju and Dr. Jitendra Singh; Minister of State (Independent Charge) Shri Arjun Ram Meghwal; Deputy Chairman, Rajya Sabha, Shri Harivansh; Members of Parliament, former Members and other dignitaries paid floral tributes to former Prime Minister Shri Atal Bihari Vajpayee at the Central Hall of Samvidhan Sadan on his birth anniversary on 25 December,2025.

Event Date: 25/12/2025

Lok Sabha Speaker Shri Om Birla paying tributes to former Prime Minister, Bharat Ratna, Shri Atal Bihari Vajpayee, at Sadaiv Atal, on his Birth Anniversary on 25 December,2025.

Event Date: 25/12/2025

Lok Sabha Speaker Shri Om Birla, Minister of State (Independent Charge) - Ministry of Skill Development & Entrepreneurship, MoS – Education Shri Jayant Singh, Members of Parliament and former MPs paid floral tributes to former Prime Minister Chaudhary Charan Singh at his portrait in Samvidhan Sadan on his Birth Anniversary on 23 December,2025.

Event Date: 23/12/2025

The Public Accounts Committee, chaired by Shri K. C. Venugopal, MP, held briefing by Audit followed by oral evidence of the representatives of the Ministry of Finance (Department of Revenue) on the subject “Corporation Tax” based on Chapter III of C&AG Report No. 14 of 2025 on 17 December,2025. The Committee also considered and adopted draft Reports on: (a) Short Collection of Fees due to Application of Incorrect Exchange Rate in Fixing the Fees for Overseas Citizenship of India Card Scheme and Irregularities in Setting Up of Indian Cultural Centres by Indian Missions at Washington and Paris; and (b) Action Taken Report on 78th Report (17th Lok Sabha) on the subject “Performance Audit of Agriculture Crop Insurance Schemes”.

Event Date: 17/12/2025

At their Sitting held on 18 December 2025, the Standing Committee on Railways, chaired by Dr. CM Ramesh, MP, held oral evidence of the representatives of the Ministry of Railways (Railway Board) on the subject “Optimum utilisation of Railway Land”

Event Date: 18/12/2025

The Standing Committee on Social Justice & Empowerment met on 18 December,2025 for a briefing by the representatives of the Ministry of Tribal Affairs on the subject ‘PM-Janjati Adivasi Nyaya Maha Abhiyan (PM-JANMAN)’. The sitting was chaired by Shri P. C. Mohan, MP and Chairperson of the Committee.

Event Date: 18/12/2025

On 18 December 2025, the Select Committee on the Jan Vishwas (Amendment of Provisions) Bill, 2025, chaired by Shri Tejasvi Surya, MP, held briefing by the representatives of the Ministry of Home Affairs, the Municipal Corporation of Delhi and the New Delhi Municipal Council on the amendments proposed in (i) The Delhi Municipal Corporation Act, 1957 and (ii) The New Delhi Municipal Council Act, 1994 under the Jan Vishwas (Amendment of Provisions) Bill, 2025. The Committee also heard the views/suggestions of stakeholders of various Traders Associations and RWAs of Delhi, and the views of Shri Gautam Chikermane, Vice President, Observer Research Foundation, New Delhi, and Shri Rishi Agrawal, Co-founder and CEO, TeamleaseRegtech, on the Jan Vishwas (Amendment of Provisions) Bill, 2025.

Event Date: 18/12/2025

Lok Sabha Speaker Shri Om Birla with Leaders of Parties and Members of Parliament in Lok Sabha, in his Chamber in Parliament House on the conclusion of Winter Session of Parliament on 19 December 2025.

Event Date: 19/12/2025

The Committee on Energy, chaired by Shri Shrirang Appa Chandu Barne, MP, held a briefing by representatives of the Ministry of Power and the Central Electricity Authority on the subject ‘Impact of AI and Action Plan for ensuring Cyber Security in the Power Sector’ on 18 December 2025,

Event Date: 18/12/2025

On 18 December 2025, the Committee on Welfare of Other Backward Classes, chaired by Shri Ganesh Singh, MP, held evidence of the representatives of the Ministry of Education (Department of Higher Education), Aligarh Muslim University (AMU) and Jamia Millia Islamia University (JMI) on the subject “Measures undertaken to secure representation of OBCs in admissions, employment and for their welfare in AMU and JMI University”.

Event Date: 18/12/2025

The Public Accounts Committee at their Sitting held on 18 December, 2025 took oral evidence of the representatives of the Ministry of Defence on the subject “Management of Defence Offsets” based on C&AG Report No. 20 of 2019. Smt . Aprajita Sarangi , MP was the convener at the Sitting.

Event Date: 18/12/2025

On 18 December 2025, the Standing Committee on Housing and Urban Affairs, chaired by Shri Magunta Sreenivasulu Reddy, MP, met for a briefing by the representatives of the Ministry of Housing and Urban Affairs on the subject ‘Review of Affordable Rental Housing Schemes of MoHUA’.

Event Date: 18/12/2025

Valedictory Address of Lok Sabha Speaker Shri Om Birla in the House on the conclusion of the Sixth Session of the 18th Lok Sabha on 19 December, 2025.

Event Date: 19/12/2025

The Joint Committee on the Constitution (One Hundred and Thirtieth Amendment) Bill, 2025 and the Union Territories Laws (Amendment) Bills, chaired by Smt. Aparajita Sarangi, MP, held evidence of the representatives of the Ministry of Home Affairs and the Ministry of Law & Justice (Legislative Department and Department of Legal Affairs) on The Constitution (One Hundred and Thirtieth Amendment) Bill, 2025, The Jammu & Kashmir Reorganization (Amendment) Bill, 2025 and The Government of Union Territories (Amendment) Bill, 2025 , on 17 December, 2025

Event Date: 17/12/2025

On 17 December 2025, the Joint Committee on the Constitution (One Hundred and Twenty-Ninth Amendment) Bill, 2024 and the Union Territories Laws (Amendment) Bill, 2024, chaired by Shri P. P. Chaudhary, MP, heard the views of Ms. Gita Gopinath, First Deputy Managing Director of the International Monetary Fund, and Shri Sanjeev Sanyal, Member of the Economic Advisory Council to the Prime Minister and Chancellor, Gokhale Institute of Politics and Economics, Pune, on the said Bills.

Event Date: 17/12/2025

At their Sitting held on16 December 2025, the Standing Committee on Rural Development and Panchayati Raj, chaired by Shri Saptagiri Ulaka, MP, considered and adopted the Draft Report on ‘Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 – Implementation and Effectiveness’ pertaining to the Department of Land Resources, Ministry of Rural Development.

Event Date: 16/12/2025

At their Sitting held on 16 December 2025, the Standing Committee on Housing and Urban Affairs, chaired by Shri Magunta Sreenivasulu Reddy, MP, considered and adopted the Draft Report on ‘Action Taken by the Government on the recommendations contained in the Fifth Report (Eighteenth Lok Sabha) (2024–25) on the subject “Regional Rapid Transit System and Role of NCRTC”’.

Event Date: 16/12/2025

On 16 December 2025, the Standing Committee on Estimates, chaired by Dr. Sanjay Jaiswal, MP, held a briefing by the representatives of the Ministry of Home Affairs on the subject ‘Review of Vibrant Villages Programme’.

Event Date: 16/12/2025


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