Admission to Press Gallery of the Non-Governmental
Indian Electronic media telecasting 24 hour News and
Current Affairs Programmes
The Non-Governmental Indian Electronic media, which are
telecasting 24 hour News and Current Affairs Programmes (inclusive
of comprehensive parliamentary coverage for at least three years for
temporary accreditation and five years for permanent accreditation
prior to the date of application) would be entitled to Press Gallery
passes subject to following stipulations:
- A Statement from the Editor/Head of the Channel giving
complete details of the programmes telecast.
- A Certificate from the Director-General/Principal Information
Officer, PIB/Director Public Relations of the State concerned
shall be enclosed to the effect that the TV Channel is owned
by an Indian and is a 24-hour News Channel.
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- The Correspondents representing the above mentioned News
Channels should have an experience of 5 years in the print or
the Electronic media including a minimum of one year’s
experience of parliamentary coverage.
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- The Correspondents should be accredited with the PIB or
security- cleared by the Lok Sabha Secretariat.
- For temporary accreditation to the Lok Sabha Press Gallery,
the 24 hours Electronic News Channel should complete three
years of its operation on the date of submission of application
for temporary accreditation.
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- Standalone 24 hours Electronic Channels, viz channels which
operate as single news channel only, should be considered for
only one permanent Lok Sabha Press Gallery Pass along with
one temporary pass.
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- Following quota for camerapersons for coverage in the
Parliament House Complex during Sessions would be applied:
Electronic Channels with 4-5 passes : 3 Units and one rider
Electronic Channels with 1-3 passes : 2 Units
Agencies : 2 Units and one rider
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- Quota for temporary passes for accredited Electronic
Channels shall be three in case of channels having 5
permanent Press Gallery passes, two in case of channels
having 3-4 and one in case of channels having 1-2 pass.
Correspondents applying for temporary pass to cover the
proceedings of Lok Sabha shall posses minimum five years
journalistic experience on the date of applying for a temporary
pass.
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- Following time limit may be used permanent Lok Sabha Press
gallery passes for electronic Channels:
Temporary accreditation:3 years-one crew/(one correspondent
and one PIB accredited cameraman)
will be allowed.
First permanent pass : 5 years (The channel seeking permanent
pass should have experience of
covering the Parliament for two years
on temporary accreditation)
Subsequent passes : After 5 years of the last permanent pass
approved to the channels subject to the
existing ceiling of Maximum 5 passes.