Statement of Work



Parliament of India is the highest deliberative body and supreme representative institution of the largest working democracy in the world. It is in its Chambers that the destiny of more than 1.25 billion plus people of the nation is shaped. Members of the two Houses of Parliament have many procedural devices to articulate the concerns and considerations of the people, to keep the Executive accountable at all times and, to closely monitor the policies and programmes for national welfare. The august institution of Parliament has, in the last seven decades since Independence, carved out a special place for itself in the hearts and minds of the people.

S. No. Session File
1 II Session of Eighteenth Lok Sabha - 2024  View
2 I Session of Eighteenth Lok Sabha - 2024  View
3 XV Session of Seventeenth Lok Sabha – 2024  View
4 XIV Session of Seventeenth Lok Sabha – 2023  View
5 XIII Session of Seventeenth Lok Sabha – 2023  View
6 XII Session of Seventeenth Lok Sabha – 2023  View
7 XI Session of Seventeenth Lok Sabha – 2023  View
8 X Session of Seventeenth Lok Sabha – 2022  View
9 IX Session of Seventeenth Lok Sabha – 2022  View
10 VIII Session of Seventeenth Lok Sabha - 2022  View
11 VII Session of Seventeenth Lok Sabha – 2021  View
12 VI Session of Seventeenth Lok Sabha – 2021  View
13 V Session of Seventeenth Lok Sabha – 2021  View
14 IV Session of Seventeenth Lok Sabha - 2020  View
15 III Session of Seventeenth Lok Sabha - 2020  View
16 II Session of Seventeenth Lok Sabha - 2019  View
17 I Session of Seventeenth Lok Sabha - 2019  View
18 XVII Session - 2019  View
19 XVI Session - 2018  View
20 XV Session - 2018  View
21 XIV Session - 2018  View
22 XIII Session - 2017  View
23 XII Session - 2017  View
24 XI Session - 2017  View
25 X Session - 2016  View
26 IX Session - 2016  View
27 VII & VIII Session - 2016  View
28 VI Session - 2015  View
29 V Session - 2015  View
30 IV Session - 2015  View
31 III Session - 2014  View
32 I & II Session - 2014  View
33 15th Lok Sabha  View